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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002

(1)The parties shall not be entitled for the return of the documents filed by them before the Tribunal within six weeks from the date of order of the Tribunal.