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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)A candidate applying for SSC Examination privately shall complete the course of practicals through a recognised school and submit a certificate from the Head of the institution to that effect, while submitting the application for admission to examination.