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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1)(a) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

(a)having in his possession, custody or control any property belonging to the institution, wrongfully withholds such property from the Principal, or