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Madhya Pradesh High Court

Vardaman Fabrics A Unit Of Vardhman ... vs The State Of Madhya Pradesh on 11 May, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

                                                                          1
                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                 MCRC No. 1852 of 2019
                                     (VARDAMAN FABRICS A UNIT OF VARDHMAN TEXTILES LTD Vs THE STATE OF MADHYA PRADESH
                                                                       AND OTHERS)

                                   Dated : 11-05-2022
                                             Mr. Naman Nagrath, learned Senior Advocate with Mr. Gaurav Tiwari,

                                   learned counsel and Mr. S.K. Dixit, learned counsel for the applicant.
                                             Ms. Seema Jaiswal, learned Panel Lawyer for the State.
                                             Mr. Manish Kumar Tripathi, learned counsel for the respondent No.10

seeks time to argue the case.

As summer vacation is in the offing, therefore, the case be listed on 16.06.2022.

As an interim measure, it is directed that till next date of hearing further proceedings of S.T. No.132/2017 pending in the Court of ASJ Budni shall remain stayed.

(SMT. ANJULI PALO) JUDGE shahina Signature Not Verified SAN Digitally signed by SHAHINA KHAN Date: 2022.05.12 19:00:43 IST