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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1)(a) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(a)the repayment of debts incurred by the University for the purposes of this Act, Statute, Ordinance and Regulation made thereunder;