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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(4)The Convenor of the Ed.CET Admissions shall adopt computerized Single Window system of Counseling by following centralized or decentralized On-Line Counseling at various centres for the convenience of the candidates and shall prepare the seat matrix of University/ Govt.Aided/Un-Aided Non-Minority Colleges of Education/Un-Aided Minority Colleges which opted for S.W. -1. He shall make all the necessary arrangements for securing manpower, admission venue, drawing scrutiny Officers from other departments, fee collection, networking, facilities for On-line Counseling at various centres, mobilization of software etc., in consultation with the Admission Committee.