Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Rajasthan - Section

Section 6 in Rajasthan Muslim Wakf Regulations, 1964

6. Place of meeting.

- The meetings of the Board shall generally be held at its office:Provided that such meetings may also be held at such places in the State as the Chairman or the majority of the members may consider necessary and expedient.