Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277] [Entire Act] State of Haryana - Subsection Section 277(2) in The Haryana Municipal Act, 1973 (2)When the committee ceases to function under this section, the same consequences shall follow as if the committee had been superseded under Section 254.