Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 42 in The Orissa Khadi and Village Industries Board Regulations, 1960 42. Grant of leave. - The employees of the Board shall be governed by the Orissa Leave Rules, 1939 as amended from time to time by Government.
