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Union of India - Section

Section 6 in The Gas Cylinders Rules, 2004

6. Marking on cylinders

.-(1) Marking generally:(a)Every gas cylinder shall be clearly and permanently marked in accordance with following conditions by stamping, engraving or similar processes:(i)on the shoulder of the cylinder which shall be reinforced by forging or other means, or(ii)on such a part which is inseparably bound with the cylinder and which is not or only negligibly affected by the stresses due to the gas pressure within it.(b)The name plate shall not be affixed to the cylinder by soldering if there is a risk of corrosion or embrittlement.(c)In conjunction with the original marking, space shall be provided for stamping the test date obtained at the periodic inspection.(d)Markings shall be so carried out and the letters and numerals used shall be of such shape and size that the marking is clear and easily readable and does not give place for misreading.
(2)Marking on permanent and liquefiable gas cylinders:
(a)Every cylinder shall be marked with the following markings, namely:-
(i)manufacturer's, owner's and inspector's marking and rotation number (these markings shall be registered with the Chief Controller);
(ii)specification to which the cylinder has been made;
(iii)a symbol to indicate the nature of heat treatment given to the cylinder during manufacture or after repairs;
(iv)the date of the last hydrostatic test or hydrostatic stretch test, as the case may be, with the code mark of recognised testing station where the test was carried out and the code mark shall be registered with the Chief Controller. In the case of liquefied petroleum gas cylinders, the quarter and the year of test shall be given as an additional marking in a neck or on a shoulder plate;
(v)working pressure and test pressure;
(vi)tare weight-
Explanation .-In the case of liquefiable gas cylinders, tare weight shall include the weight of valve fitted to the cylinder;
(vii)water capacity.
(b)All the markings, except the manufacturer's markings, which may be on the base, shall be stamped on the neck end of the cylinder. However, seamless cylinders having no foot ring or skirt shall be stamped with the manufacturer's marking on the neck end of the cylinder.