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State of Jharkhand - Section

Section 4 in Sakri Canals Irrigation Rules, 1952

4.

An application fora Kharif season lease-
(a)may be made only in respect of a compact block of land bounded by field bandhs not less than nine inches high;
(b)shall be signed by occupiers of not less than 60 per cent of the irrigable rice area in such block; and
(c)shall be submitted not later than 10th June, or on such later date as may be sanctioned by the Divisional Canal Officer.
Leases