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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(y) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(y)the conduct of elections to the committee and other bodies of the societies as provided in the bye-laws, including the number of members be elected by different constituencies and appointment of Returning Officer thereof;