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State of West Bengal - Section

Section 147 in Kolkata Municipal Corporation Building Rules, 2009

147. Provision for use of solar energy.

- Provision for use of solar energy in the form of solar heater and/or solar photo cells shall be included in building plans in case of any new building whose height is to exceed 15.5 m or expansion of any existing building if its height is to exceed 15.5 m.Provided that use of solar water heater and solar power generation shall be mandatory as per government norms.Forms and SchedulesThe Kolkata Municipal CorporationFor Buildings