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[Cites 0, Cited by 2] [Section 74C(1)] [Section 74C] [Entire Act]

State of Gujarat - Subsection

Section 74C(1)(i) in The Gujarat Co-Operative Societies Act, 1961

(i)[ Apex societies mentioned in the Schedule and such other apex societies as the State Government may, by general or special order, published in the Official Gazette, from time to time specify in this behalf, having regard to financial position and share capital of such societies;] [Substituted by Gujarat 23 of 1982]