Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(a) in The Jammu and Kashmir Collection of Statistics Act, 2010

(a)omits without lawful excuse to carry out his duty, or knowingly makes any false declaration, statement or return ; or