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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(b) in The Indian Stamp Act, 1899

(b)[ in the case of a policy of insurance other than fire-insurance by the person effecting the insurance; [Substituted by Act 5 of 1906, Section 4, for original Clause (b).]
(bb)in the case of a policy of fire-insurance by the person issuing the policy;]