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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)The ballot box shall be arranged to be prepared and placed on the table, in full view of the contesting candidates and demonstration shall be made to the contesting candidates and the members present that the ballot box is empty before commencement of the poll.