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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

25. Adoption suits.

- In a suit for a declaration involving a question as to the factum or validity of an adoption, fee shall be computed on one-half of the market value of the movable and immovable property involved in, or affected by, such declaration or on rupees five hundred whichever is higher.