Punjab-Haryana High Court
Harbans Singh And Others vs Union Territory on 18 May, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.2059 of 2000
Date of decision : 18.5.2009
Harbans Singh and others
... Appellants
Versus
Union Territory, Chandigarh through its Land Acquisition Collector, Estate
Office, Sector 17, Chandigarh.
...Respondent
CORAM : HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.P.C.Dhiman, Advocate for the appellants.
None for the respondent.
Rakesh Kumar Jain, J. (Oral)
For orders, see RFA No.1095 of 2000 of even date.
[ Rakesh Kumar Jain ] Judge 18.05.2009 sd