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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(y) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(y)"sinking fund account" shall mean the account that is created specifically for repayment of municipal debt securities;