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Bombay High Court

Ajit Vasantrao Ghag And Anr vs Chandrashekhar Ramchandra Datir And ... on 28 April, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

    Rajeshri Aher                                  1/1                       prod fa 1008 of
                                        2022.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                        FIRST APPEAL NO.1008 OF 2022
                                   WITH
                    INTERIM APPLICATION NO.17494 OF 2022
                                     IN
                        FIRST APPEAL NO.1008 OF 2022

Ajit Vasantrao Ghag and Anr.                                   .... Appellants
                                                                  (Org. Defendants)
      Versus
Chandrashekhar Ramchandra Datir & Anr.                         .... Respondents
                                                                  (Org. Plaintiffs)
                                  .....
Mr.Amol Mhatre, Advocate for Appellants.
Mr.Viraj Shelatkar, Advocate for Respondents.
                                  .....
                                      CORAM              :     K.R. SHRIRAM &
                                                               RAJESH S. PATIL, JJ.
                                      DATED              :     28th APRIL 2023

P.C. :

1                   Not on board. Upon mentioning, taken on board.


2                   Due to paucity of time the matter could not be listed on

20th April 2023. Matter be listed for final hearing on 15th June 2023.

3 Ad interim, if any, granted earlier is extended till 30 th June 2023.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) ::: Uploaded on - 02/05/2023 ::: Downloaded on - 02/05/2023 22:33:05 :::