Bombay High Court
Ajit Vasantrao Ghag And Anr vs Chandrashekhar Ramchandra Datir And ... on 28 April, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Rajeshri Aher 1/1 prod fa 1008 of
2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.1008 OF 2022
WITH
INTERIM APPLICATION NO.17494 OF 2022
IN
FIRST APPEAL NO.1008 OF 2022
Ajit Vasantrao Ghag and Anr. .... Appellants
(Org. Defendants)
Versus
Chandrashekhar Ramchandra Datir & Anr. .... Respondents
(Org. Plaintiffs)
.....
Mr.Amol Mhatre, Advocate for Appellants.
Mr.Viraj Shelatkar, Advocate for Respondents.
.....
CORAM : K.R. SHRIRAM &
RAJESH S. PATIL, JJ.
DATED : 28th APRIL 2023 P.C. : 1 Not on board. Upon mentioning, taken on board. 2 Due to paucity of time the matter could not be listed on
20th April 2023. Matter be listed for final hearing on 15th June 2023.
3 Ad interim, if any, granted earlier is extended till 30 th June 2023.
(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) ::: Uploaded on - 02/05/2023 ::: Downloaded on - 02/05/2023 22:33:05 :::