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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(4)(a) in U.P. Self-Financed Independent Schools (Fee Regulation) Act, 2018

(a)take decisions on proposals received from the management committee regarding the proposed fee increase beyond the permitted fee increase under sub-section (1) of Section 4;