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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(iii) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(iii)The Licensee shall erect and maintain earthing systems by following best standards and connect all those points of the system which are required to be connected to earth.