Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(1) in Code of Civil Procedure (Maharashtra Amendment) Act, 2018 (1)The Code of Civil Procedure (Maharashtra Amendment) Ordinance, 2018, (Maharashtra Ordinance XVIII of 2018) is hereby repealed.
