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[Cites 0, Cited by 0] [Section 208] [Entire Act]

State of Punjab - Subsection

Section 208(3) in Punjab Jail Manual, 1996

(3)Every period of suspension from employment and every other interruption of service must be noted, with full details of duration, in and made across the page of the service book and must be attested by the attesting officer. It is the duty of the attesting officer to see that such entries are promptly made.