Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 70] [Entire Act]

State of Tripura - Subsection

Section 70(2) in Tripura Police Act, 2007

(2)The commission may also recommend to the State Government payment of monetary compensation by the Government to the victims of the subject matter of such an inquiry.