Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The University of Rajasthan (Amendment) Act, 1977

(2)The members of Syndicate other than the Vice-Chancellor and Director of College Education shall hold office for a period of three years from the date of their nomination or election, as the case may be.