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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Karnataka - Subsection

Section 3B(2) in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

(2)A vacancy remaining unfilled in Zone 'A' shall be filled by transfer of teacher in Zone 'B' on exercise of option and any vacancy still not filled may be filled by transfer of eligible teachers in Zone 'C'.