Central Administrative Tribunal - Chandigarh
Prem Singh Verma vs Union Of India Through Secretary To The ... on 23 May, 2017
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
OA No.063/00561/2017 & Date of decision: 23.05.2017.
MA No.063/00784/2017
CORAM: HONBLE MR. JUSTICE M.S. SULLAR, MEMBER (J)
1. Prem Singh Verma, aged 55 years, S/o Late Sh. Taul Ram Verma, R/o Village Tundal, P.O. Nanj Tehsil Karsog, District Manali, H.P., (Group-A).
2. Davinder Singh, aged about 55 years, S/o Sh. Harnam Singh, R/o H.No.1242, Sector 15-B, Chandigarh (Group-A).
3. Achal Gupta, aged about 53 years, S/o Late Sh. O.P. Gupta, R/o H.No.103-B, Sector 17, HUDA, Jagadhari, Haryana (Group-A).
4. Pawan Kumar Goyal, aged 51 years, S/o Late Sh. Ram Kumar, R/o 5H-91, NIT, NH-5, Faridabad, (Group-A).
5. Vijay Sharma, aged 41 years, S/o Late Sh. Dharam Prasad, R/o 35-G, Income Tax Colony, Amritsar (Group-A).
6. Dharam Paul, aged 53 years, S/o Late Sh. Pritam Dass, R/o 2111, Sector 22-C, Chandigarh, (Group-A).
7. Jaswinder Kumar, aged 32 years, S/o Late Sh. Harbilas Ram, R/o Old Radha Swami Colony, Rampura Phull, (Group-A).
8. Om Parkash, aged 55 years, S/o Late Sh. Ram Chander, R/o H.No.628, Prem Stree, L-2, Khanna-141401, (Group-A).
9. Yash Pal, aged 55 years, S/o Sh. Ram Parkash, R/o 5A-73, NIT, Faridabad, (Group-A).
10. Sushma Lal, aged 56 years, W/o Sh. Jagdish Mitter, R/o 1788, Sector 7, Karnal, (Group-A).
11. Kavita, aged 45 years, W/o Sh. Jatinder Batra, R/o 1694, Sector 18, Karnal, (Group-A).
12. Rajinder Kaur, aged 43 years, W/o S. Parkash Singh, R/o 2420-C, Sector 70, Mohali, (Group-A).
13. Neha Jindal, aged 34 years, D/o Sh. Kapur Chand, R/o 130, Tagore Nagar, Bathinda, (Group-A).
14. Kusum, aged 40 years, D/o Sh. Sammat Singh, R/o 483, Sector 11, Panchkula, (Group-A).
15. Anju Saddi, aged 43 years, D/o Late Sh. Bias Dev Saddi, R/o I.T. Colony, Bank Road, Ambala Cantt, (Group-A).
16. Jai Paul, aged 51 years, S/o Sh. Sarwan Ram, R/o C-47, VPO Nangal, District Jind, Haryana, (Group-A).
17. Rajesh Gupta, aged 49 years, S/o Sh. Sohan Lal Gupta, R/o Flat No.C-601, Royale Mansions, Peer Muchalla, PO Dhakoli, District Mohali-160104 (Group-A).
18. Rajiv Kaushas, aged 50 years, S/o Sh. G.D. Kaushas, R/o 1903-A, Sector 43-B, Chandigarh, (Group-A).
19. Randhir Singh, aged 54 years, S/o Late Sh. Ran Singh, R/o H.No.1033, Sector 21-C, Faridabad, (Group-A).
20. Suresh Chand, aged 50 years, S/o Late Sh. Baisakhi Ram, R/o 3135, Sector 46-C, Chandigarh (Group-A).
21. Ramavtar Sharma, aged 49 years, S/o Late Sh. B.D. Sharma, R/o G-211, SGM Nagar, Faridabad, (Group-A).
22. Rajneesh Bhatia, aged 37 years, S/o Late Sh. Krishan Kumar Bhatia, R/o 19/15, Moti Nagar, New Delhi-110015, (Group-A).
23. S.K. Mudgil, aged 48 years, S/o Sh. Ram Dutt, R/o H.No.3, Type VIII-A, Vidut Nagar, Hisar, Haryana, (Group-A).
24. Manjeet Kadian, aged 32 years, S/o Sh. Ranbir Singh, R/o H.No.249/29, Ram Gopal Colony, Rohtak, Haryana (Group-A).
25. Vikash, aged 33 years, S/o Sh. Ramnarayan, R/o VPO Tokas, Distt. Hisar, Haryana, (Group-A).
26. Pramod Mishra, aged 41 years, S/o Sh. R.V. Mishra, R/o Income Tax Colony, Rishi Nagar, Ludhiana, (Group-A).
27. Madhurima, aged 30 years, D/o Sh. Anil Dhiman, R/o 58, Gurdarshan Nagar, Patiala, (Group-A).
28. Lokesh Soni, aged 41 years, S/o Sh. Shyam Lal, R/o Ward No.13, Kathura, (Group-A).
29. Vinay Sharma, aged 37 years, S/o Late Sh. R.M. Sharma, R/o Q. No.2, Type IV, Income Tax Colony, Jalandhar, (Group-A).
30. Satnam Singh, aged 49 years, S/o Sh. Ajit Ram, R/o H.No.1887, Sector 22-B, Chandigarh, (Group-A).
31. Sanjeev Gahalan, aged 40 years, S/o Sh. Daya Nand, R/o H.No.17-A, Bujdhanpur, Panchkula, (Group-A).
32. Sitesh, aged 42 years, S/o Sh. S.K. Purohit, R/o H.No.44, Golden Park, Ambala, (Group-A).
33. S.P. Bharadwaj, aged 58 years, S/o Sh. Shriram, R/o # 12, Employees Colony, Kaithal, (Group-A).
APPLICANTS
(Present : Mr. D.S. Patwalia, Sr. Advocate, with Mr. Sehaj Bir Singh, Advocate).
VERSUS
1. Union of India through Secretary to the Government of India, Ministry of Finance, Department of Revenue, R.No.128-A/North Block, New Delhi.
2. Central Board of Direct Taxes, Directorate of Organization and Management Services, Room No.151, 1st Floor, North Block, New Delhi, through its Chairman.
3. National Academy of Direct Taxes through Principal Director General of Income Tax (Training), Chhindwara Road, Nagpur-440030.
4. Directorate of Tax (Income Tax & Audit), Ministry of Finance, Department of Revenue through its Additional Director of Income Tax (Exams), 5th Floor, Mayur Bhawan, New Delhi-110001.
5. Direct Taxes Regional Training Institute through Additional Director General Income Tax (Training), SCO 132-133, 3rd Floor, Sector 34-A, Chandigarh.
6. Chief Commissioner of Income Tax, North-Western Region, Aayakar Bhawan, Sector 17-E, Chandigarh.
..........Respondents
ORDER (ORAL)
HONBLE MR. JUSTICE M.S. SULLAR, MEMBER (J):-
At the very outset, learned counsel intends to withdraw the Original Application (OA), on account of some technical defects and to enable the applicants to file fresh OAs, on the same cause of action, without prejudice to their rights, in any manner, after removing the defects and with better particulars. Therefore, the instant OA is hereby dismissed as withdrawn, with the aforesaid liberty, as prayed for.
(JUSTICE M.S. SULLAR) MEMBER (J) Dated: 23.05.2017.
`rishi 3 OA No.063/00561/2017 & MA