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Income Tax Appellate Tribunal - Bangalore

Deputy Commissioner Of Income ... vs M/S. Sansera Engineering Private ... on 28 August, 2018

                IN THE INCOME TAX APPELLATE TRIBUNAL
                         "A" BENCH : BANGALORE

              BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT
              AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER


Sl.     ITA / CO No.      A.Y.     APPELLANT /        V.     RESPONDENT
No                                     CROSS
  .                                  OBJECTOR
1   ITA 1582/Bang/2017   2008-09 The Assistant           M/s. Century Real
2   ITA 1591/Bang/2017   2012-13 Commissioner of         Estate Holdings Pvt.
                                 Income Tax,             Ltd.,
                                 Central Circle 2(2),    J.P. Technopark,
                                 Bengaluru - 560          4th Floor, No.3/1,
                                 001.                    Millers Road,
                                                         Bengaluru - 560 052
                                                         PAN:AADCC0651M
3    CO 31/Bang/2019     2008-09 M/s. Century Real       The Assistant
4    CO 33/Bang/2019     2012-13 Estate Holdings Pvt.    Commissioner of
                                 Ltd.,                   Income Tax,
                                 Bengaluru.              Central Circle 2(2),
                                                         Bengaluru - 560 001.
5    ITA 292/Bang/2018   2007-08                         Shri K.G. Rajesh,
6    ITA 293/Bang/2018   2008-09                         Koduvalli Village,
7    ITA 294/Bang/2018   2009-10                         Anoor Post,
8    ITA 297/Bang/2018   2012-13                         Chikkamagalru.
                                                         PAN: ADCPR9558B
9    ITA 87/Bang/2018    2009-10                         Sri Prakash Ladhani,
                                                         12, 3rd Main,
                                 The Assistant           Jayamahal Extension,
                                 Commissioner of         Bengaluru - 560 046.
                                 Income Tax,             PAN: ABAPL8912B
10   ITA 59/Bang/2018    2008-09 Central Circle 2(3),    Shri Sachanand
                                 Bengaluru.              Ladhani,
                                                         No.12, 3rd Main,
                                                         Jayamahal Extension,
                                                         Bengaluru - 560 046.
                                                         PAN: AAZPL5063F
                                                   ITA No. 1582/Bang/2017 and Ors.
                                   Page 2 of 33


11   CO 60/Bang/2018      2008-09 Shri Sachanand                  The Assistant
                                  Ladhani,                        Commissioner of
                                  Bengaluru -                     Income Tax,
                                  560046.                         Central Circle 2(3),
                                  PAN:AAZPL5063F                  Bengaluru.
12   ITA 730/Bang/2016    2012-13 The Income Tax                  M/s. Accu Plast,
                                  Officer,                        16th Cross, Abbigere
                                  Ward 6(2)(4),                   Main Road,
                                  Bangalore.                      Opp. M.N. Industrial
                                                                  K.G. Halli,
                                                                  Bangalore - 560015.
                                                                  PAN:AAIFA8211D
13   ITA 203/Bang/2017    2010-11 The Income Tax                  Savayava        Krushi
                                  Officer (Exemptions)            Parivara,
                                  Ward 1,                         Krushinivasa,
                                  Hubli.                          Kuruvalli,
                                                                  Thirthalli - 577432.
                                                                  PAN: AAJTS4242D
14   ITA 409/Bang/2012    2008-09 The Assistant                   E-City      Developers
                                  Commissioner of                 Pvt. Ltd., No.208,
                                  Income Tax,                     West Minister,
                                  Central Circle 2(3),            13, Cunningham
                                  Bengaluru.                      Road, Bangalore -
                                                                  560052.
                                                                  PAN:AABCE734R

15   ITA 1250/Bang/2007    1999-     The Assistant                Blue Lines,
                           2000      Commissioner of              Prop. Mr. Balakrishna
                                     Income Tax,                  Setty (HUF), 106C,
                                     Central Circle 1(2),         30th Cross, 7th Block
                                     Bengaluru.                   Jayanagar,
                                                                  Bangalore.
                                                                  PAN:AACHR4371E

16   ITA 1651/Bang/2018   2013-14 The Deputy                      Sri    Gowda     H
                                  Commissioner of                 Basavaraj,
                                  Income Tax,                     A-905, M G Road,
                                  Central Circle 1(2),            Bangalore 560001
                                  Bengaluru.                      PAN: ACQPB3990A
                                                    ITA No. 1582/Bang/2017 and Ors.
                                    Page 3 of 33


17   ITA 2723/Bang/2017   2013-14 The Income Tax                   Shejwadkar Builders
                                  Officer,                         Pvt. Ltd.,
                                  Ward 3(1),                       Akshaya Centre,
                                  Hubballi.                        Gokul Road,
                                                                   Hubballi.
                                                                   PAN:AAHCS8132M
18   ITA 917/Bang/2016    2010-11 The Income Tax                   Shri P. Anil Kumar,
                                  Officer,                         No.139-343,
                                  Ward 5(3)(1),                    Wellington Layout,
                                  Bangalore.                       Manipal County Road
                                                                   Singasandra Post
                                                                   Bommanahalli,
                                                                   Bengaluru - 560068
                                                                   PAN:AFDPA0418G
19   ITA 1123/Bang/2013           The Assistant                    Mr. I. Abdul Salim,
                                  Commissioner of                  Baith Us Sherina,
                                  Income Tax,                      Behind        Showkath
                          2005-06 Central Circle 2(3),             Manzil,
                                  Bengaluru.                       Chokkabettu. Suratkal
                                                                   PAN: AESPI6208D
20   CO 19/Bang/2014                  Mr. I. Abdul Salim,          The Assistant
                                      Chokkabettu.                 Commissioner of
                                      Suratkal                     Income Tax,
                                      PAN: AESPI6208D              Central Circle 2(3),
                                                                   Bengaluru.
21   ITA 2626/Bang/2018   2013-14     The Assistant                Sri         Govindappa
                                      Commissioner of              Chandre Gowda,
                                      Income Tax,                  No.10,
                                      Circle 6(3)(1),              Sathyanarayana
                                      Bangalore.                   Nilaya, KHB Colony,
                                                                   Puttenahalli,
                                                                   Yelhanka,
                                                                   Bengaluru-560064
                                                                   PAN:ADQPG0071N
22   ITA 1333/Bang/2016   2011-12     The Assistant                Karnataka Industrial
                                      Commissioner of              Area       Development
                                      Income Tax (E),              Board, 143, R P
                                      Circle 1,                    Building, 2nd Floor,
                                      Bangalore.                   Nrupatunga       Road,
                                                                   Bangalore-1.
                                                    ITA No. 1582/Bang/2017 and Ors.
                                    Page 4 of 33


                                                                   PAN:AAATK1350J
23   ITA 1786/Bang/2018   2016-17     The Deputy                   Pune Dynasty Projects
                                      Commissioner of              Pvt. Ltd.,
                                      Income Tax (IT),             1st Floor, Embassy
                                      Circle 2(1),                 Point, No.150,
                                      Bangalore.                   Infantry Road,
                                                                   Bangalore.
                                                                   PAN:AAECP1340D
24   ITA 1422/Bang/2015   2009-10     The Income Tax               Shri R.S. Punith,
                                      Officer,                     Prop. Srinivasa
                                      Ward 1(4),                   Enterprises,
                                      Davangere.                   N R Road,
                                                                   Davangere.
                                                                   PAN: AIFPR2148K
25   ITA 1069/Bang/2015   2010-11     The Assistant                M/s. Yojak (India)
26   ITA 1071/Bang/2015   2011-12     Commissioner of              Pvt. Ltd.,
                                      Income Tax,                  Trade Centre, NH 17,
                                      Circle 1(1),                 Kottara Chwoki,
                                      Mangaluru.                   Mangalore.
                                                                   PAN: AAACY1852D
27   CO 154/Bang/2018     2010-11     M/s. Yojak (India)           The Assistant
28   CO 155/Bang/2018     2011-12     Pvt. Ltd.,                   Commissioner of
                                      Mangalore.                   Income Tax,
                                      PAN:                         Circle 1(1),
                                      AAACY1852D                   Mangaluru.
29   WTA 9/Bang/2019      2009-10     The Wealth Tax               Sri Made Gowda
                                      Officer,                     Thibbe Gowda,
                                      Ward 3(2)(3),                No.290,         BEML
                                      Bangalore.                   Layout Cross, I Phase,
                                                                   V Stage,
                                                                   Rajarajeshwarinagar
                                                                   Bangalore-560098
                                                                   PAN:AEJPG5365D
30   ITA 40/Bang/2017     2010-11     The Deputy                   Total      Environment
31   ITA 41/Bang/2017     2011-12     Commissioner of              Building Systems Pvt
                                      Income Tax,                  Ltd., Imagine No.78,
                                      Circle 7(1)(1),              ITPL Main Road,
                                      Bangalore.                   EPIP Zone Whitefield
                                                                   Bangalore-560066
                                                                   PAN:AABCT9452F
                                                    ITA No. 1582/Bang/2017 and Ors.
                                    Page 5 of 33


32   ITA 1459/Bang/2017   2011-12     The Assistant                International
                                      Commissioner of              Construction Pvt Ltd,
                                      Income Tax,                  113, Park         Street,
                                      Circle 3(1)(1),              Poddar Point, 3rd Flr.,
                                      Bengaluru                    Kolkata 700016
                                                                   PAN: AAACI5686F
33   ITA 2968/Bang/2018   2015-16     The Income Tax               Shri         Bhimanna
                                      Officer,                     Sharanappa Nagur,
                                      Ward 3,                      H.No.159/1,       Indira
                                      Kalaburagi.                  Nagar, Afzalpur Dist.
                                                                   Gulbarga 585301
                                                                   PAN: ACSPN9665L
34   ITA 3123/Bang/2018   2010-11     The Deputy                   Scrips        'N'Scroll
                                      Commissioner of              (India) Pvt Ltd.,
                                      Income Tax,                  100/2, Anchorage-2,
                                      Central Circle               Richmond Road,
                                      6(1)(1),                     Bengaluru-560001.
                                      Bangalore.                   PAN: AACCS0201N
35   ITA 237/Bang/2014    1999-       The Assistant                Shri M Nagaraja,
                          2000        Commissioner of              M/s. Nagetha
                                      Income Tax,                  Complex,
                                      Circle 2(1),                 Double Road,
                                      Mysore.                      Saraswathipuram,
                                                                   Mysore-570009
                                                                   PAN:ABOPN8680L
36   CO 11/Bang/2016      1999-       Shri M Nagaraja,             The Assistant
                          2000        Mysore-570009                Commissioner of
                                      PAN:ABOPN8680L               Income Tax,
                                                                   Circle 2(1), Mysore.
37   ITA 25/Bang/2019     2013-14     The Income Tax               Tameer Co-operative
                                      Officer,                     Credit Society Ltd.,
                                      Ward 1,                      Hubli Road,
                                      Sirsi.                       Sirsi.
                                                                   PAN:AAAAT9372M
38   ITA 1945/Bang/2017   2010-11     The Deputy                   TES         Electronics
39   ITA 1344/Bang/2017   2009-10     Commissioner of              Solutions India P.Ltd.
40   ITA 1946/Bang/2017   2011-12     Income Tax,                  65, 35th Main, BTM
                                      Circle 7(1)(1),              Layout, 2nd Stage,
                                      Bangalore.                   100 Feet Ring Road,
                                                                   Bengaluru-450068.
                                                    ITA No. 1582/Bang/2017 and Ors.
                                    Page 6 of 33


                                                                   PAN:AACCT6975A
41   ITA 3180/Bang/2018   2006-07     The Income Tax               Smt. Susan Cherian,
                                      Officer,                     Rep. by L/R Sh.
                                      Ward 4(2)(3),                Abraham Cherian,
                                      Bangalore.                   No.56, Munnekolala,
                                                                   Marathahalli PO,
                                                                   Bangalore-560037.
                                                                   PAN:BJHPS7835L
42   ITA 2546/Bang/2018   2014-15     The Deputy                   JSW Industrial Gases
                                      Commissioner of              Pvt. Ltd.,
                                      Income Tax,                  P.B.     No.16,     PO
                                      Circle 4(1)(1),              Vidyanagar,
                                      Bangalore.                   Bellary Dist.583275
                                                                   PAN: AAACJ5037F
43   ITA 2806/Bang/2018               The Income Tax               Shri N. Abhilash,
                                      Officer,                     No.27/8,        Maruthi
                          2007-08     Ward 5(2)(4),                Nilaya, 3rd Main,
                                      Bangalore.                   Hanumanthanagar,
                                                                   Bengaluru - 560019
                                                                   PAN:ADGNP5440A
44   CO 135/Bang/2018                 Shri N. Abhilash,            The Income Tax
                                      Bengaluru - 560019           Officer,
                                      PAN:ADGNP544A                Ward 5(2)(4),
                                                                   Bangalore.
45   ITA 1563/Bang/2016   2012-13     The Deputy                   M/s. Paramount
                                      Commissioner of              Realty &
                                      Income Tax,                  Infrastructure,
                                      Central Circle 1,            D.No.3W-28-2350/1,
                                      Mangaluru.                   Ground Floor, Dev
                                                                   Plaza, Kadri Temple
                                                                   Road, Mangalore.
                                                                   PAN:AAMFP4225G

46   ITA 3292/Bang/2018   2014-15     The Deputy                   Shri Sahil Patel,
                                      Commissioner of              No.6, 2nd Main Road,
                                      Income Tax,                  Sharadamba Temple
                                      Circle 6(2)(1),              Street, Jalahalli,
                                      Bangalore.                   Bangalore - 560013.
                                                                   PAN: AMRPP5919N
                                                     ITA No. 1582/Bang/2017 and Ors.
                                     Page 7 of 33


47   ITA 404/Bang/2018     2013-14     The Assistant                Reynolds Sound &
48   ITA 405/Bang/2018     2014-15     Commissioner of              Lighting Services Pvt
                                       Income Tax,                  Ltd., No.10, 8th Cross
                                       Circle 5(1)(1),              Rose Garden, Bazaar
                                       Mangaluru                    Street, Neelasandra,
                                                                    Bengaluru - 560 047.
                                                                    PAN:AABCR7987F
49   IT(SS)A 2/Bang/2013               The Assistant                Shri Bharath Bhushan
                           1991-92     Commissioner of              Gurunag, Near Alake
                           to          Income Tax,                  Bridge, Kudroli,
                           2001-02     Circle 2(1),                 Mangalore.
                                       Mangalore.                   PAN:ABOPB0658A
50   CO 48/Bang/2014                   Shri Bharath                 The Assistant
                                       Bhushan Gurunag,             Commissioner of
                                       Kudroli,                     Income Tax,
                                       Mangalore.                   Circle 2(1),
                                       PAN:ABOPB0658A               Mangalore.
51   ITA 2147/Bang/2018    2007-08     The Assistant                Sai Teja Developers,
                                       Commissioner of              837, 8th Main, II B
                                       Income Tax,                  Cross, Kalyan Nagar,
                                       Circle 1(2)(1),              1st    Block     HRBR
                                       Bengaluru.                   Layout,
                                                                    Bengaluru 560043.
                                                                    PAN:ABHFS8919C

52   ITA 1022/Bang/2019    2012-13     The Deputy                   Sansera Engineering
                                       Commissioner of              Pvt. Ltd., No.261/C,
                                       Income Tax (LTU),            Bommasandra
                                       Circle 2,                    Industrial       Area,
                                       Bengaluru.                   Hebbagodi,      Anekal
                                                                    Taluk, Bangalore-99.
                                                                    PAN:AAECS2440M

53   ITA 276/Bang/2019     2011-12     The Assistant                Davangere Nirmithi
                                       Commissioner of              Kendra, KIADB
                                       Income Tax,                  Industrial
                                       Circle 1(1),                 Area,Lokikera,
                                       Davangere.                   Davangere.
                                                                    PAN: AAATD5939P
                                                    ITA No. 1582/Bang/2017 and Ors.
                                    Page 8 of 33


54   ITA 1520/Bang/2018   2014-15     The Assistant                Mfar Holdings Pvt
                                      Commissioner of              Ltd., No.3,
                                      Income Tax,                  Lavelle Road,
                                      Circle 4(1)(2),              Bangalore-560001.
                                      Bengaluru.                   PAN:AABCM3804C
55   ITA 2467/Bang/2018   2010-11     The Assistant                Suprajit Engineering
                                      Commissioner of              India Pvt Ltd.,
                                      Income Tax,                  100,     Bommasandra
                                      Circle 4(1)(2),              Industrial Area,
                                      Bengaluru.                   Anekal           Taluk,
                                                                   Bengaluru-562158.
                                                                   PAN:AADCS1638L
56   ITA 280/Bang/2019    2008-09     The Income Tax               Primary Co-operative
                                      Officer,                     Agriculture & Rural
                                      Ward 2(1),                   Development       Bank
                                      Bangalore.                   Ltd., Kagathur Road,
                                                                   Channagiri 577213
                                                                   PAN:AAAJP0642F
57   ITA 290/Bang/2019    2015-16     The Income Tax               Antariksh Softech Pvt.
                                      Officer,                     Ltd., No.70,
                                      Ward 1(1)(2),                2nd Floor, 98th Main,
                                      Bangalore.                   HMT Main Road,
                                                                   Mathikere,
                                                                   Bangalore 560054
                                                                   PAN:AAHCA1836G

58   ITA 2337/Bang/2018   2015-16     The Income Tax               M/s. Avigha
                                      Officer,                     Enterprises, 112,
                                      Ward 5(2)(3),                2nd Cross, MORE
                                      Bangalore.                   Building, Bull Temple
                                                                   Road,
                                                                   K G Nagar
                                                                   Basavangudi
                                                                   Bangalore 56004
                                                                   PAN:AAWFA1459R
59   ITA 1466/Bang/2018               The Deputy                   B.R.     Mines     and
                                      Commissioner of              Minerals Pvt Ltd.,
                                      Income Tax,                  No.15, Primrose Road
                          2011-12     Circle 2(1)(1),              Gurappa Avenue,
                                      Bangalore.                   Bangalore 560025
                                                    ITA No. 1582/Bang/2017 and Ors.
                                    Page 9 of 33


                                                                   PAN: AADCB5060B
60    CO 101/Bang/2018                B.R. Mines and               The Deputy
                                      Minerals Pvt Ltd.,           Commissioner of
                                      Bangalore 560025             Income Tax,
                                      PAN:AADCB5060B               Circle 2(1)(1),
                                                                   Bangalore.
61    1767/Bang/2018      2015-16     ITO, Ward-1(5),              The Davangere,
                                      Davangere                    Harihara Urban
      PAN - AAALT0017G                                             Sahakara Bank
                                                                   Niyamitha,
                                                                   79/2, Silver Jubilee
                                                                   Building, P.B Road,
                                                                   Davangere-577 002.
62-   1918 to 1920/       2006-07     ITO (E), Ward-1,             M/s Marimalappas
64    Bang/2018           2007-08     Mysore                       Charities Naryan
                          2010-11                                  Shastry Road,
      PAN -AAATM6787G                                              Mysore.
65    1800/Bang/2018      2012-13     ITO, Ward-5(3)(3),           Shri Syed Abrar,
                                      Bangalore                    No.456, 2nd Cross,
      PAN - AFRPA5951Q                                             M.M Layout, AMC
                                                                   Main Road,
                                                                   Bangalore-560 032.

66    IT(IT)A) 243/Bang   2012-13     DCIT, Intl. taxation,        M/s Agni Aero
      /2017                           Circle-1(1),                 Sports Adventure
      PAN AABCA 4812 A                Bangalore.                   Academy Pvt. Ltd.,
                                                                   Jakkur Aerodrome,
                                                                   12th KM, Bellary
                                                                   Road,
                                                                   Bangalore-560 064.


67    605/Bang/2019       2013-14     DCIT, Circle-                M/s APCO Concrete
                                      4(3)(3),                     Block and Allied
      PAN - AAVFA 9128                Bangalore                    Products,
      J                                                            No.805, 14th Cross,
                                                                   1st Phase,
                                                                   J.P Nagar,
                                                                   Bangalore-560 078.
                                                 ITA No. 1582/Bang/2017 and Ors.
                                Page 10 of 33


68   1147/HYD/2011        2005-06   DCIT, Circle-               M/s Wipro Ltd.,
                                    7(1)(2),                    Doddakanelli,
     PAN -AAACW0387R                Bangalore                   Sarjapur Road,
                                                                Bangalore.

69   2813/Bang/2018       2013-14   ACIT, Circle-               M/s U.B
                                    7(1)(1),                    Infrastructure
     PAN:AAACU2311H                 Bangalore                   Project Ltd.,
                                                                No.24, U.B City,
                                                                U.B Towers,
                                                                Level-12,
                                                                Vittal Mallya Road,
                                                                Bangalore-560 001..
70   275/Bang/2018        2013-14   ACIT, Central               Smt. Pallavi Ravi,
                                    Circle-2(3),                Devadatta Nilaya,
     PAN - APZPP 8363 H             Bangalore                   Basavanahalli Main
                                                                Road,
                                                                Chikkamagaluru-577
                                                                101.
71   980/Bang/2017        2014-15   ACIT,                       M/s Imperial, Health
                                    Circle-2(3)(1),             Resaerch Centre
     PAN - AATFM 0683J              Bangalore                   Ltd.,
                                                                No.154,11, Opp.
                                                                IMB, Banerghatta
                                                                Road,
                                                                Bilekahalli,
                                                                Bangalore-560 076.
72   2216/Bang/2017       2013-14   ITO,                        M/s Mangal Reality,
                                    Ward-2,                     No.A-2, A-3, S.S
     PAN -AAVFA9128 J               Kalaburgi                   Patil Complex, S.B
                                                                Temple Road,
                                                                Khuba Plots,
                                                                Kalaburagi.
73   1017/Bang/2013       2003-04   DCIT, Central               Shri B.M Farookh,
                                    Circle-2(3),                Prop. FourEF
     PAN - AAEPF 5253A              Bangalore                   Construction,
                                                                No.25/1, Residency
                                                                Road, Bangalore.
                                                 ITA No. 1582/Bang/2017 and Ors.
                                Page 11 of 33


74   1019/Bang/2013       2005-06   DCIT, Circle-               Shri B.M Farookh,
                                    4(3)(3),                    Prop. FourEF
     PAN - AAEPF 5253A              Bangalore                   Construction,
                                                                No.25/1, Residency
                                                                Road, Bangalore.
75   CO 14/Bang/2014      2005-06   DCIT, Circle-               Shri B.M Farookh,
     (ITA                           4(3)(3),                    Prop. FourEF
     No.1019/Bang/2013)             Bangalore                   Construction,
     (By assessee)                                              No.25/1, Residency
     PAN - AAEPF 5253A                                          Road, Bangalore.
76   988/Bang/2013        2008-09   DCIT, Central               Smt. A.K Fouzia,
                                    Circle-2(3),                Moyeen Villa, Long
     PAN - AAEFA 5254               Bangalore                   Port Town,
     H                                                          Bangalore.

77   CO 12/Bang/2014      2008-09   DCIT, Central               Smt. A.K Fouzia,
     (ITA                           Circle-2(3),                Moyeen Villa, Long
     No.988/Bang/2014)              Bangalore                   Port Town,
     (By Assessee)                                              Bangalore.
     PAN - AAEFA5254H
78   1958/Bang/2016       2013-14   ITO (TDS), (LTU)            M/s T.E
                                    Bangalore                   Connectivity India
     PAN - AABCT7374C                                           Pvt. Ltd.,
                                                                T.E Park, 22B,
                                                                Doddenakundi 2nd
                                                                Phase, Industrial
                                                                Area, Whitefield
                                                                Road, Bangalore-
                                                                560 048.

79   1959/Bang/2016       2014-15   ITO (TDS), (LTU)            M/s T.E
                                    Bangalore                   Connectivity India
     PAN -AABCT 7374C                                           Pvt. Ltd.,
                                                                T.E Park, 22B,
                                                                Doddenakundi 2nd
                                                                Phase, Industrial
                                                                Area, Whitefield
                                                                Road, Bangalore-
                                                                560 048.
                                                ITA No. 1582/Bang/2017 and Ors.
                               Page 12 of 33


80   1664/Bang/2018      2012-13   DCIT, Circle-               M/s Swan Silk Pvt.
                                   6(1)(2),                    Ltd.,
     PAN - AACCS5415 R             Bangalore                   No.40, 4th Cross,
                                                               Swan House,
                                                               Residency Road,
                                                               Bangalore-560 025.

81   12/Bang/2019        2009-10   ACIT, Circle-               Shri B.S Yediyurappa
                                   1(3)(1),                    No.381, Davalagiri,
     PAN - AAAPY 4922F             Bangalore                   2nd Main, 6th Gross,
                                                               80 Feet, R.M.V
                                                               Extension,
                                                               Bangalore-560 050.
82   13/Bang/2019        2010-11   ACIT, Circle-               Shri B.S Yediyurappa
                                   1(3)(1),                    No.381, Davalagiri,
     PAN - AAAPY 4922F             Bangalore                   2nd Main, 6th Gross,
                                                               80 Feet, R.M.V
                                                               Extension,
                                                               Bangalore-560 050.
83   CO 43/Bang/2019     2009-10   ACIT, Circle-               Shri B.S Yediyurappa
     (In ITA                       1(3)(1),                    No.381, Davalagiri,
     No.12/Bang/2019)              Bangalore                   2nd Main, 6th Gross,
     (By assessee)                                             80 Feet, R.M.V
     PAN - AAAPY 4922                                          Extension,
     F                                                         Bangalore-560 050.

84   CO 44/Bang/2019   2010-11     ACIT, Circle-               Shri B.S Yediyurappa
     (In ITA                       1(3)(1),                    No.381, Davalagiri,
     No.13/Bang/2019)              Bangalore                   2nd Main, 6th Gross,
     (By assessee)                                             80 Feet, R.M.V
     PAN - AAAPY 4922F                                         Extension,
                                                               Bangalore-560 050.
85   1020/Bang/2019      2015-16   DCIT, Circle-2(1),          M/s Petadipathi
                                   Mysore                      Trust,
     PAN - AAATP                                               Ganapathi
     5861A                                                     Sachidhananda
                                                               Ashram, Datta
                                                               Nagar, Oooty
                                                               Nanjangud Road,
                                                               Mysore.
                                                 ITA No. 1582/Bang/2017 and Ors.
                                Page 13 of 33


86   CO 49/Bang/2019      2015-16   M/s Petadipathi             DCIT, Circle-2(1),
     (In ITA                        Trust, Ganapathi            Mysore
     1020/Bang/2019)                Sachidhananda
                                    Ashram, Datta
                                    Nagar, Ooty
     PAN -AAATP 5861A               Nanjangud Road,
                                    Mysore.
87   596/Bang/2001        1995-96   DCIT (Trust),               Baldvin Girls High
                                    Circle-3(1),                School,
     PAN - GIR No.B-229             Bangalore                   No.90, Richmond
                                                                Road,
                                                                Bangalore-560 025.
88   597/Bang/2001        1996-97   DCIT (Trust),               Baldvin Girls High
                                    Circle-3(1),                School,
     PAN - GIR No.B-229             Bangalore                   No.90, Richmond
                                                                Road,
                                                                Bangalore-560 025
89   605/Bang/2001        1996-97   DCIT (Trust),               Baldvin Girls High
                                    Circle-3(1),                School,
     PAN - GIR No.B-229             Bangalore                   No.90, Richmond
                                                                Road,
                                                                Bangalore-560 025
90   606/Bang/2001        1997-98   DCIT (Trust),               Baldvin Girls High
                                    Circle-3(1),                School,
     PAN - GIR No.B-229             Bangalore                   No.90, Richmond
                                                                Road,
                                                                Bangalore-560 025
91   1903/Bang/2018       2014-15   ACIT, Circle-1,             Shri Kaviraj Rajanna
                                    Bellary                     Kalahalli,
     PAN - ALGPK6521K                                           Prop. M/s Lakshmi
                                                                Minerals, Nahar
                                                                Complex, Dam Road
                                                                Hospet.

92   1130/Bang/2013       2007-08   DCIT, Central               M/s Fiza Shipping &
                                    Circle-2(3),                Logistics &
     PAN - AABFF 5741Q              Bangalore                   Commerce Centre,
                                                                Kulur, Kavoor Road,
                                                                Mangalore.
                                                   ITA No. 1582/Bang/2017 and Ors.
                                  Page 14 of 33


93   1131/Bang/2013         2008-09   DCIT, Central               M/s Fiza Shipping &
                                      Circle-2(3),                Logistics &
     PAN - AABFF 5741Q                Bangalore                   Commerce Centre,
                                                                  Kulur, Kavoor Road,
                                                                  Mangalore.
94   CO 23/Bang/2014        2007-08   M/s Fiza Shipping &         DCIT, Central
     (In 1131/Bang/2013 )             Logistics &                 Circle-2(3),
                                      Commerce Centre,            Bangalore
     PAN - AABFF 5741Q                Kulur, Kavoor
                                      Road,
                                      Mangalore.
95   411/Bang/2015          2007-08   ITO, Ward-7(2)(2),          Shri Syed Yaseen,
                                      Bangalore                   No.63/C Siddiah
     PAN -AAKPY9869M                                              Road,
                                                                  Bangalore-560 027.
96   2064/Bang/2018         2012-13   DCIT, Circle-               Shri Manohar
                                      4(3)(1),                    Krsihnaswamy,No.
     PAN -                            Bangalore                   479, 13th Cross, 28th
     AHMPK3576A                                                   Main, J.P Nagar 1st
                                                                  Phase, Bangalore-76
97   1058/Bang/2018         2013-14   ITO, Ward-2,                Shri Adil Amanat
                                      Vijaypur.                   Co-operative Credit
     PAN - AAAAT 6687                                             Society Ltd.,
     R                                                            Vijaypur.

98   1577/Bang/2019         2016-17   ITO, Ward-5(2)(1),          M/s Andhra
                                      Bangalore                   Devanga Sanghaum
     PAN - AABTA 9495                                             (R)
     Q                                                            203, 3rd Floor, 35,36
                                                                  ADC Complex, J.M
                                                                  Road, C.T Street,
                                                                  Bangalore-560 002.
99   913/Bang/2018          2006-07   ACIT, Circle-1(4),          Shri K Manju,
                                      Bangalore                   Producer,
     PAN - AJXPK 1430 E                                           No.1241/1, 28th
                                                                  Main, 32nd G Cross,
                                                                  4th T Block
                                                                  Jayanagar,
                                                                  Bangalore.
                                                   ITA No. 1582/Bang/2017 and Ors.
                                  Page 15 of 33



100 914/Bang/2018           2007-08   ACIT, Circle-1(4),          Shri K Manju,
                                      Bangalore                   Producer,
     PAN - AJXPK 1430 E                                           No.1241/1, 28th
                                                                  Main, 32nd G Cross,
                                                                  4th T Block
                                                                  Jayanagar,
                                                                  Bangalore.
101 916/Bang/2018           2009-10   ACIT, Circle-1(4),          Shri K Manju,
                                      Bangalore                   Producer,No.1241/1,
     PAN - AJXPK 1430 E                                           28th Main, 32nd G
                                                                  Cross,4th T Block
                                                                  Jayanagar,Bangalore
102 1233/Bang/2017          2012-13   DCIT, Circle-               The Karnataka State
                                      5(2)(1),                    Co-operative Apex
     PAN - AABAT 0269J                Bangalore                   Bank Ltd., No.1,
                                                                  Uthunga, Pampa
                                                                  Mahakavi Road,
                                                                  Chamrajpet,
                                                                  Bangalore-560 018.
103 2002/Bang/2017          2012-13   ACIT, Circle-               Ms. Nandi
                                      5(1)(1),                    Engineering Ltd.,
     PAN - AAACN 4571                 Bangalore                   No.1, Midford
     G                                                            House, Midford
                                                                  Garden, M.G Road,
                                                                  Bangalore.560 001.
104 CO 84/Bang/2018         2014-15   Ms. Nandi                   ACIT, Circle-
    (In 1290/Bang/ 2017 )             Engineering Ltd.,           5(1)(1),
                                      No.1, Midford               Bangalore.
     PAN - AAACN4571G                 House, Midford
                                      Garden, M.G Road,
                                      Bangalore.560 001.
105 IT(IT)A/1041/           2014-15   DCIT, (IT) Circle-          M/s Adadyn
    Bang/2019                         1(2),                       Technologies Pvt.
                                      Bangalore                   Ltd., No.15, 22nd 2nd
     PAN -                                                        & 3rd Floor, K.M.J
     AADCM7750M                                                   Arcade, Industrial
                                                                  Main Road, 5th
                                                                  Block,Koramangala,
                                                                  Bangalore-560 095.
                                               ITA No. 1582/Bang/2017 and Ors.
                              Page 16 of 33



106 IT(IT)A/1042/       2015-16   DCIT, (IT) Circle-          M/s Adadyn
    Bang/2019                     1(2),                       Technologies Pvt.
                                  Bangalore                   Ltd., No.15, 22nd 2nd
    PAN -                                                     & 3rd Floor, K.M.J
    AADCM7750M                                                Arcade, Industrial
                                                              Main Road,
                                                              5th Block,
                                                              Koramangala,
                                                              Bangalore-560 095.
107 IT(IT)A/1043/       2016-17   DCIT, (IT) Circle-          M/s Adadyn
    Bang/2019                     1(2),                       Technologies Pvt.
                                  Bangalore                   Ltd., No.15, 22nd 2nd
    PAN -                                                     & 3rd Floor, K.M.J
    AADCM7750M                                                Arcade, Industrial
                                                              Main Road, 5th
                                                              Block, oramangala,
                                                              Bangalore-560 095.
108 1077/Bang/2019      2012-13   ITO, Ward-1(1)(2),          M/s Atlas Power
                                  Bangalore                   India Pvt. Ltd.,
    PAN - AAGCA8053Q                                          A2, 2nd Floor,
                                                              Regency Splendor,
                                                              No.25, Hall Road,
                                                              Richards Town,
                                                              Bangalore-560 005.
109 1264/Bang/2017      2010-11   Smt. Neeta V,               ACIT, Central
                                  Sherlekar,                  Circle-2,
    PAN - APGPS 9990D             Shilpa Bejai,               Mangalore
                                  Church Road,
                                  Mangalore.
110 1265/Bang/2017      2011-12   Smt. Neeta V,               ACIT, Central
                                  Sherlekar,                  Circle-2,
    PAN - APGPS 9990D             Shilpa Bejai,               Mangalore
                                  Church Road,
                                  Mangalore.
111 2756/Bang/2017      2012-13   ACIT, Central               Smt. Neeta V,
                                  Circle-2,                   Sherlekar,
    PAN - APGPS 9990D             Mangalore                   Shilpa Bejai,
                                                              Church Road,
                                                              Mangalore.
                                                  ITA No. 1582/Bang/2017 and Ors.
                                 Page 17 of 33


112 CO 36/Bang/2018       2012-13   Smt. Neeta V,                ACIT, Central
    (In 2756/Bang/2017)             Sherlekar,                   Circle-2,
                                    Shilpa Bejai,                Mangalore
      PAN - APGPS 9990D             Church Road,
                                    Mangalore.
113 123/Bang/2018         2013-14   DCIT, Circle-               M/s Khiviraj
                                    1(2)(1),                    Motors,
      PAN - AAAFK6627K              Bangalore                   No.10/2, Kasturabha
                                                                Road, Bangalore-
                                                                560 001.
114 362/Bang/2019         2008-09   ITO, Ward-4 (1)(1),         M/s Jois Securities
                                    Bangalore                   Pvt. Ltd.,
      PAN - AAACJ 4901                                          533, Sai Raksha
      E                                                         Poorna Pragna
                                                                Layout, Kengeri
                                                                Main Road,
                                                                Subramanya Pura,
                                                                Bangalore-560 061.
115 1126/Bang/2018        2014-15   ITO, Ward-1,                M/s Netaji Credit
                                    Tiptur.                     Co-operative Ltd.,
      PAN - AAAAN 0784                                          Vinayaka Nagar
      F                                                         Extn.,
                                                                Tiptur.
116 587/Bang/2019         2008-09   DCIT, Circle-               M/s Thought Works
                                    7(1)(1),                    Technologies India
      PAN - AABCT3936G              Bangalore                   Pvt. Ltd., 147 F, 2nd
                                                                Floor, ACR
                                                                Mansion, 8th Main
                                                                Road, 3rd Block,
                                                                Koramangala,
                                                                Bangalore-560 034.
117 1416/Bang/2018        2008-09 Income Tax Officer,         Shri Siddagangaiah,
                                  Ward 6(3)(4),               Prop.Mylaralingeswara
                                  Bangalore.                  Provision Stores,
                                                              No.37, Doddakikkenahalli
                                                              Madure Hobli, Kanaswadi
                                                              Post, Doddaballapur Taluk,
                                                              Bangalore-561 203
                                                              PAN ALQPA 7164A
118   1519/Bang/2018      2013-14 Asst. Commissioner          M/s. Maini Material
                                               ITA No. 1582/Bang/2017 and Ors.
                              Page 18 of 33


                                of Income Tax,             Movement Pvt. Ltd.,
                                Circle 4(1)(2),            131,6th Floor,Devatha
                                Bangalore.                 Plaza, Residency Road,
                                                           Bangalore.
                                                           PAN AABCM 8922D
119 469/Bang/2019      2013-14 Income Tax Officer,         Smt. Sushila Devi Malu,
                               Ward - 3,                   Legal Heir of Late Ram
                               Kalaburagi.                 Gopal K Malu,
                                                           Plot No.13, Malu House,
                                                           MSK Mill Road, Gulbarga.
                                                           PAN ABYPK8457C
120 674/Bang/2017      2013-14 Income Tax Officer,         M/s. Karnataka University
                               Ward 2(2), Hubballi.        Employees Credit Co-op
                                                           Society, Ltd.,
                                                           Pavate Nagar, Dharwad.
                                                           PAN AAAAK 1751H
121 1200/Bang/2018     2008-09 Assistant                   Mr. V. Ananth Kumar,
                               Commissioner of             Prop. M/s. Biligiri Granites,
                               Income Tax,                 No.50/8, 4th Floor,
                               Circle 2(2)(1),             Vyshnavi Apartments,
                               Bangalore.                  4th Cross, Malleswaram,
                                                           Bangalore-560 003
                                                           PAN AFSPK 9224K
122 1162/Bang/2018     2013-14 Income Tax Officer,         Smt. Shubha, No.9, Flat
                               Ward 7(2)(4),               No.102, Singhi Sapphire,
                               Bangalore.                  17th A Cross, BSK-II Stage,
                                                           Bangalore-560 070
                                                           PAN AHQPS 3212F
123 2004/Bang/2017     2010-11 Asst. Commissioner          M/s. Nitesh Estates Ltd.
                               of Tax, Circle              8th Floor,
                               5(1)(1), Bangalore.         Nitesh Timesquare, No.8,
                                                           M.G. Road,
                                                           Bangalore-560 045
                                                           PAN AABCN 9267C
      1012/Bang/2019   2015-16 Income Tax Officer,         Shri Deepak Bethala,
124                            Ward1(1)(3),                No.815, 8th Block, 8th
                               Bangalore.                  Cross, 80 Feet Road,
                                                           Koramangala,
                                                           Bangalore-560 095
                                                           PAN AALPB7174K
                                                  ITA No. 1582/Bang/2017 and Ors.
                                 Page 19 of 33


125 296 & 297/Bang/2019   2013-14 Asst. Commissioner          M/s. Malnad Areca
-                                 of Income Tax,              Marketing Co-operative
126                               Circle 1,                   Society, APMC Yard,
                                  Shivamogga.                 Shivamogga.
                                                              PAN AAAJM 0788P
127 2765/Bang/2017        2013-14 Income Tax Officer,         M/s. Softjin Infotech Pvt.
                                  Ward 6(1)(2),               Ltd.,
                                  Bangalore.                  No.52, 3rd Floor, 100 Feet
                                                              Main Road, Koramangala,
                                                              Banglaore-560 034
                                                              PAN AAFCS 0840L
128 2038/Bang/2018        2009-10 Income Tax Officer,         Sri M.D. Koushik,
                                  Ward 2, Chitradurga.        Prop. Koushik Mining
                                                              Enterprises,
                                                              No.112, Lakshmamma
                                                              Badavane, Huliyar Road,
                                                              Huliyur.
                                                              PAN ALIPK 7887J
129 2137/Bang/2017        2011-12 Asst. Commissioner          M/s. Narus Networks Pvt.
                                  of Income Tax,              Ltd.,
                                  Circle 5(1)(1),             2nd Floor, Salarpuria
                                  Bangalore.                  Cambridge Mall, 9,
                                                              Cambridge Road,
                                                              Bangalore-560 008
                                                              PAN AACCN 2889F
130 CO 96/Bang/2018       2011-12 M/s. Narus Networks         Asst. Commissioner of
                                  Pvt. Ltd.,                  Income Tax,
                                  2nd Floor, Salarpuria       Circle 5(1)(1), Bangalore.
                                  Cambridge Mall, 9,
                                  Cambridge Road,
                                  Bangalore-560 008
                                  PAN AACCN
                                  2889F
131 1139/Bang/2017        2011-12 Income Tax Officer,         Shri Mahesh Kotrabasappa
                                  Ward 1(3),                  Kanchikere,
                                  Davangere.
                                                              No.2522, 2nd Cross, 3rd
                                                              Main, SS Layout,
                                                              Davangere.
                                                              PAN AKBPK 2457N
                                                ITA No. 1582/Bang/2017 and Ors.
                               Page 20 of 33


132 1904/Bang/2018      2007-08 Dy. Commissioner of         Shri G Somashekar Reddy,
                                Income Tax,                 No.8, Ashok Nagar,
                                Central Circle 1(3),        Havambhavi, Siruguppa
                                Bangalore.                  Road, Bellary - 583 103

                                                            PAN AJOPR 6213R
133 1905/Bang/2018      2008-09 Dy. Commissioner of         Shri G Somashekar Reddy,
                                Income Tax,                 Bellary - 583 103
                                Central Circle 1(3),
                                Bangalore.
                                                            PAN AJOPR 6213R
134 C.O.                2007-08 Shri G Somashekar           Dy. Commissioner of
    No.120/Bang/2018            Reddy,                      Income Tax,
    (In ITA                     Bellary - 583 103           Central Circle 1(3),
    1904/Bang/2018)             PAN AJOPR6213R              Bangalore.
135 C.O.                2008-09 Shri G Somashekar           Dy. Commissioner of
    No.121/Bang/2018            Reddy,                      Income Tax,
    (In ITA                     Bellary - 583 103           Central Circle 1(3),
    1905/Bang/2018)             PAN AJOPR6213R              Bangalore.
136 152/Bang/2019       2007-08 Dy. Commissioner of         M/s. Platinum Holding P.
                                Income Tax,                 Ltd.,
                                Central Circle 2(1),        No.2/1, Abu Garden, OMR
                                Bangalore.                  Road, Navallur, Chennai-
                                                            603 103


                                                            PAN AADCP 8781D
137 153/Bang/2019       2008-09 -do-                        -do-
138 154/Bang/2019       2009-10 -do-                        -do-
139 C.O.                2007-08 M/s. Platinum               Dy. Commissioner of
    No.22/Bang/2019             Holding P. Ltd.,            Income Tax,
    (IN ITA                     No.2/1, Abu Garden,         Central Circle 2(1),
    No.152/Bang/2019)           Chennai-603 103             Bangalore.
                                PAN AADCP
                                8781D
140 C.O.                2008-09 M/s. Platinum               Dy. Commissioner of
    No.23/Bang/2019             Holding P. Ltd.,            Income Tax,
    (IN ITA                     No.2/1, Abu Garden,         Central Circle 2(1),
    No.153/Bang/2019)           Chennai-603 103             Bangalore.
                                PAN AADC8781D
                                                ITA No. 1582/Bang/2017 and Ors.
                               Page 21 of 33


141 C.O.                2009-10 M/s. Platinum               Dy. Commissioner of
    No.24/Bang/2019             Holding P. Ltd.,            Income Tax,
    (IN ITA                     No.2/1, Abu Garden,         Central Circle 2(1),
    No.154/Bang/2019)           Chennai-603 103             Bangalore.
                                PANAADCP8781D
142 1222/Bang/2018      2008-09 Dy. Commissioner of         M/s. Business Process
                                Income Tax,                 Outsourcing India Pvt.
                                Circle 1(1)(2),             Ltd.,Tower 2D, Vrindavan
                                Bangalore.                  Tech
                                                            Village,Devarabeesanahalli,
                                                            ORR, Bangalore560037
                                                            PAN AABCB 5293N
143 2032/Bang/2018      2012-13 Income Tax Officer,         Shri K. Harsha Reddy,
                                Ward 1(2),                  No.1814, 1st Main, 9th
                                Davangere.                  Cross, Vidyanagar,
                                                            Davangere.
                                                            PAN ABUPH 1199J
144 2033/Bang/2018      2013-14 Income Tax Officer,         Shri K. Harsha Reddy,
                                Ward 1(2),                  No.1814, 1st Main,
                                Davangere.                  Vidyanagar, Davangere.
                                                            PAN ABUPH 1199J

145 668/Bang/2019       2013-14 Income Tax Officer,         Shri Hastimal M Jain,
                                Ward 2(2)(4),               1st Floor, Rajatha Complex,
                                Bangalore.                  Chickpet, Bangalore.
                                                            PAN ABPPJ 6776L

146 2253/Bang/2018      2014-15 Dy. Commissioner of         M/s. Karle Properties,
                                Income Tax,                 No.151, Indl. Suburb,
                                Circle 6(2)(1),             Yeswanthpur, Bangalore-
                                Bangalore.                  560 022
                                                            PAN AABFK 1537B
147 651/Bang/2016       2012-13 Asst. Commissioner          The Kanara District Central
                                of Income Tax,              Co-op. Bank Ltd.,
                                Circle 1(1),Hubli.          Sirsi-581402
                                                            PAN AAAAT 7777J
148 2578/Bang/2017      2011-12 Asst. Commissioner          M/s. Indian Institute of
                                of Income Tax               Management,
                                (TDS),                      Bannerghatta Road,
                                               ITA No. 1582/Bang/2017 and Ors.
                              Page 22 of 33


                               Circle 2(1),                Bangalore.
                               Bangalore.                   TAN BLRI00630A
149 1788/Bang/2017     2008-09 Asst. Commissioner          M/s. Lakshmi Venkatesh
                               of Income Tax,              Minerals,
                               Central Circle 2(1),        21st Ward, Bellary Road
                               Bangalore.                  Circle, Opp. Lucky Tyres,
                                                           Hospet-583 201
                                                           PAN ABHFS 8469H
150 1134/Bang/2019     2012-13 Income Tax Officer,         Smt. Ratnamma,
                               Ward 1(2)(1),               Flat No.201, 2nd Floor, Golf
                               Bangalore.                  View Apartments, No.4,
                                                           Crescent Road, Bangalore-
                                                           560 001
                                                           PAN AFUPR 9223F
151 2618/Bang/2018     2014-15 Income Tax Officer,         M/s. Travancore Jewels &
                               Ward 4, Raichur.            Diamonds, No.1-10-121,
                                                           Near Ram Mandir, Uday
                                                           Nagar, Station Road,
                                                           Raichur - 584 101
                                                           PAN AAIFT 4794Q
152 109/Bang/2019      2012-13 Asst. Commissioner          Tumkur DCC Bank Ltd.,
                               of Income Tax,              No.44, Head Office,
                               Circle 1, Tumakuru.         Church Circle Road, Near
                                                           Police Station,
                                                           Tumakuru - 572 101.
                                                           PAN AAAAD 2860J
153 2034/Bang/2018     2007-08 Income Tax Officer,         The Davangere Harihara
    PAN - AAALT 0017           Ward 1(5),                  Urban Sahakara Bank
    G                          Davangere.                  Niyamitha,
                                                           79/2, Silver Jubilee
                                                           Building,
                                                           P B Road,
                                                           Davangere - 577 002
                                                           PAN AAALT 0017G
154 2036/Bang/2018     2012-13 Income Tax Officer,         The Davangere Harihara
    PAN AAALT 0017 G           Ward 1(5),                  Urban Sahakara Bank
                               Davangere.                  Niyamitha, P B Road,
                                                           Davangere - 577 002
                                                           PAN AAALT00017G
155 1217/Bang/2018     2013-14 Dy. Commissioner of         Sri Sanjeev Kumar Ghai,
                                                ITA No. 1582/Bang/2017 and Ors.
                               Page 23 of 33


                                 Income Tax,                No.225, Hope Farm,
                                 Circle 5(3)(1),            Maithri Layout, 5th Main
                                 Bangalore.                 Road, Pattandur Agrahara
                                                            Village, Whitefield,
                                                            Bangalore-560 066
                                                            PAN ACJPG 2444F

156 WTA                 2007-08 Dy. Commissioner of         Sri Sathyanarayana Shetty,
    No.60/Bang/2018             Income Tax,                 No.105, 3rd Main VBGBCS
                                Circle 6(2)(1),             Layout,1st Cross,
                                Bangalore.                  Mahalakshmipuram,
                                                            Bangalore-560 086
                                                            PAN ATLPS 1459B
157 WTA                 2008-09 Dy. Commissioner of         Sri Sathyanarayana Shetty,
    No.61/Bang/2018             Income Tax,                 No.105, 3rd Main VBGBCS
                                Circle 6(2)(1),             Layout,
                                Bangalore.                  Bangalore-560 086
                                                            PAN ATLPS 1459B
158 WTA                 2009-10 Dy. Commissioner of         Sri Sathyanarayana Shetty,
    No.62/Bang/2018             Income Tax,                 No.105, 3rd Main VBGBCS
                                Circle 6(2)(1),             Layout,
                                Bangalore.                  Bangalore-560 086
                                                            PAN ATLPS 1459B
159 904/Bang/2018       2009-10 Dy. Commissioner of         M/s. R.R. Gold Palace,
                                Income Tax,                 No.88, Between 6th & 7th
                                Central Circle 1(1),        Cross,
                                Bangalore.                  Sampige Road,
                                                            Malleshwaram,
                                                            Bangalore-560 003
                                                            PAN AAIFR 7575B
160 C.O.                2009-10 M/s. R.R. Gold              Dy. Commissioner of
    No.56/Bang/2018             Palace, No.88,              Income Tax,
    (IN ITA                     Sampige Road,               Central Circle 1(1),
    No.904/Bang/2018)           Malleshwaram,               Bangalore.
                                Bangalore-560 003
                                PAN AAIFR7575B
161 99/Bang/2018        2013-14 Income Tax Officer,         Shri Avinash Osthwal,
                                Ward 5(2)(3),               No.67, Pranavs R K Apt.,
                                Bangalore.                  3D, K.R. Road,
                                                            Basavanagudi, Bangalore-
                                                 ITA No. 1582/Bang/2017 and Ors.
                                Page 24 of 33


                                                             560 004
                                                             PAN AAMPO 7774P
162 1614/Bang/2016       2011-12 Asst. Commissioner          Karnataka Trade Promotion
                                 of Income Tax               Organisation,
                                 (Exemptions),               Plot No.121, Indl. Area,
                                 Bangalore.                  EPIP,Whitefield,
                                                             Bangalore-560 066
                                                             PAN AACCK 0962E
163 1250/Bang/2017       2007-08 Income Tax Officer,         Shri Lalith Kumar
                                 Ward 5(2)(1),               Saklecha, Shop No.1, 2nd
                                 Bangalore.                  Floor, SVE Diamond
                                                             Complex, 100,
                                                             Nagarathpet, Bangalore-
                                                             560 002
                                                             PAN AYCPS 3191G

164 1251/Bang/2017       2012-13 Income Tax Officer,         Shri Lalith Kumar
                                 Ward 5(2)(1),               Saklecha,
                                 Bangalore.                  Bangalore-560 002
                                                             PAN AYCPS 3191G
165 C.O.                 2007-08 Shri Lalith Kumar           Income Tax Officer,
    No.77/Banga/2017             Saklecha,                   Ward 5(2)(1),
    (In ITA                      Bangalore-560 002           Bangalore.
    No.1250/Bang/2017)           PAN AYCPS3191G
166 C.O.                 2012-13 Shri Lalith Kumar           Income Tax Officer,
    No.78/Banga/2017             Saklecha,                   Ward 5(2)(1),
    (In ITA                      Bangalore-560 002           Bangalore.
    No.1251/Bang/2017)           PAN AYCPS3191G
167 936/Bang/2016        2010-11 Asst. Commissioner          Sri Channabasava Swamy
    PAN AAAAS 4362E              of Income Tax,              Pattana Sahakari Bank
                                 Circle 1, Bellary.          Niyamitha, CBC Complex,
                                                             Bus Stand Road,
                                                             Gangavathi - 583 227
                                                             PAN AAAS 4362E
168 1462/Bang/2017       2009-10 Income Tax Officer,         Kenkere Infra Tech,
    PAN AAIFK 9825 H             Ward 5(2)(3),               No.11/2C, 2nd Floor, IBH
                                 Bangalore.                  Prakashana, 5th Main, New
                                                             Jayadeva Hospital,
                                                    ITA No. 1582/Bang/2017 and Ors.
                                   Page 25 of 33


                                                                Commercial Complex,
                                                                Gandhinagar, Bangalore-
                                                                560 004
                                                                PAN AAIFK 9825H

169 57/Bang/2018            2014-15 Asst. Commissioner          Shri M J Balachandhar,
                                    of Income Tax,              No.201, 2nd Floor,
                                    Central Circle 2(3),        Deviprasad Brigade Palace,
                                    Bangalore.                  Palace Road, Bangalore-
                                                                560 052
                                                                PAN ADBPM 6694A

170 1439/Bang/2017          2013-14 Income Tax Officer,         The Dharwad Urban Credit
                                    Ward 2(3), Hubli.           Souharda Sahakari Ltd.,
                                                                ;PB Road, Alur Venkatrao
                                                                Circle, Dharwad.
                                                                PAN AABAT 3406D


171 2798/Bang/2018          2009-10 Dy. Commissioner of         M/s. Viteos Capital Market
                                    Income Tax,                 Services Limited,
                                    Circle 7(1)(2),             Site No.43, Electronics
                                    Bangalore.                  City, Phase 1, Hosur Road,
                                                                Bangalore-560 100
                                                                PAN AABCV 3792J

Appellants by          :   Smt.Neera Malhotra, CIT DR/Shri Siddapaji DCIT, SR.DR
                           and Smt.Renuka Devi, DCIT.
Respondents by         :   Ms/S/Shri V. Srinivasan, Advocate; Prashanth G.S., CA;
                           Deepesh Wagle, CA; Sheetal Borkar, Advocate, B.S.
                           Balachandran, Advocate; H. Guruswamy, ITP; P C
                           Khincha, CA; C. Ramesh, CA; Keerthi Narayanan, CA;
                           Jinita Chatterjee, Advocate; Suresh Muthukrishnan, CA;
                           Bharath L., CA; B.K. Manjunath, CA; P. Girija, CA;
                           Sreehari Kutsa, CA; Soumya, Advocate; Akshay Mehta,
                           CA; Sudhir Prabhu, CA; Susan Mathew, CA; H N Khincha,
                           CA; Balram R. Rao, Advocate & Ms. Rashmi, Advocate.

                   Date of hearing         :   27.08.2019
                   Date of Pronouncement   :   28 .08.2019
                                                    ITA No. 1582/Bang/2017 and Ors.
                                   Page 26 of 33


                                    ORDER

These are appeals by the revenue against the respective orders of the CIT(Appeals) and the cross objections are by the assessees in the respective appeals. All these appeals call into question correctness of the relief granted to the taxpayers by the Commissioners of Income Tax (Appeals) and, most importantly, the tax effect involved in all these appeals does not exceed Rs . 50,00,000 in each of these appeals. The cross objections taken up for hearing are only such cross objections as emanate from these appeals and are broadly in support of the orders passed by the Commissioner (Appeals). In these cases, individual notices to the Assessees are dispensed with; notices of hearing are given only through the notice board to the Assessees and the office of the DR was given notice of list of these appeals.

2. In the light of the CBDT Circular dated 8.8.2019, the appeals by the Revenue have to be dismissed as the tax effect in all these appeals are less than Rs.50 lacs. Though the DRs attempted to point out that some clarifications are required on some of the appeals to calculate the tax effect, we are of the view that if liberty is given to the Revenue to point out, upon necessary further verifications, and to seek recall the dismissal of appeals and restoration of the appeals, then the grievance of the revenue would be addressed. Similarly, if the revenue can demonstrate that the appeals are covered by the exceptions, and are inadvertently included in this bunch of appeals, wherein the tax effect, in terms of the CBDT circular (supra), in that even the revenue can apply for recall of the order in such appeals. The ITAT Ahmedabad "A" Bench, in the case of ITO Ward 3 (2), Ahmedabad Vs. Dinesh Madhavlal Patel and 627 other appeals vide its order dated 14.8.2019 analyzed the aforesaid Circular of CBDT and has dismissed the appeals of the revenue on the ground that the tax effect in ITA No. 1582/Bang/2017 and Ors. Page 27 of 33 the said appeals was below Rs.50 lacs. The following were the relevant observations of the Tribunal.

"2. It is in this backdrop that we are pleased to take note of a very pragmatic and taxpayer friendly policy decision by the Government of India for reducing the income tax litigation. Vide CBDT circular dated 8th August, 2019, the income tax department has further liberalized its policy for not filing appeals against the decisions of the appellate authorities in favour of the taxpayers, wherein tax involved is below certain threshold limits, and announced its policy decision not to file, or press, the appeals, before this Tribunal, against the appellate orders favourable to the assessee in the cases in which overall tax effect, excluding interest-except when interest itself is in dispute, is Rs 50,00,000 or less. What it means, in plain words, is that when a Commissioner (Appeals) gives the taxpayer tax relief of upto Rs 50 lakhs in an appeal in an assessment year, the matter ends there and the relief so granted by the Commissioner (Appeals) cannot be challenged before this Tribunal, that when this Tribunal gives the taxpayer relief of upto Rs 1 crore in an appeal in an assessment year, the matter ends there and the relief so granted by the Tribunal cannot be challenged before the Hon'ble High Court, and that when Hon'ble High Court gives relief of upto Rs 2 crore to the taxpayer in an appeal in an assessment year, that relief cannot be challenged before Hon'ble Supreme Court. These monetary threshold limits for filing of appeals by the income tax authorities do not take into account interest and other corollaries of the tax demands being confirmed such as penalties, except when a penalty itself is subject matter of litigation, and prosecutions. The enhancement of these monetary limits is at an unprecedented scale. The monetary limit for appeals before this Tribunal, which was Rs 3,00,000 till 10th July 2014, has been in effect enhanced to almost 1,700% in the last five years. This substantial relaxation is certainly a huge step which signifies trust reposed by the Government of India in the decisions of the appellate forums, and substantially cuts down time taken in the finality of the appellate process. It is indeed heartening to note that in one stroke, the Government has not only prevented, but has, in effect, set the stage for withdrawal of thousands of appeals before this Tribunal and before Hon'ble Courts above. In an environment in which retrospectivity was attached only to the taxation and not to tax reliefs or concessions, such an approach is a pleasant departure from legacy practices.
ITA No. 1582/Bang/2017 and Ors. Page 28 of 33
3. In view of the above factual background and the generous concession by this benevolent CBDT circular, all these appeals must be dismissed as withdrawn and the related cross objections must be dismissed as infructuous. There is, however, a small issue that we must deal with.
4. Smt Aparna Agarwal, learned Departmental Representative, however, has a point to make. She points out that the circular dated 8th August 2019 is not clearly retrospective inasmuch as it specifically states in para 4 that "(t)he said modifications shall come into effect from the date of issue of this Circular". It is thus pointed out that this sentence gives an impression that is only after the date of the said circular that the departmental appeals will not be filed in the cases within the specified tax effect limits. We are urged to bear in mind the impact of this observation while giving effect to the circular dated 8th August, 2019. She, however, hastens to add that she is yet to have any specific instructions on the issue and she leaves it for the bench to take the appropriate call. Learned representatives appearing for the taxpayers vehemently oppose the suggestion implicit in her submissions. All of them are unanimous in their argument that the circular must be held to have retrospective application and must equally apply to the pending appeals as well. Shri J P Shah, Senior Advocate, points out that the circular dated 8th August 2019 is not a standalone circular and it is required to be read with the old circular no. 3 of 2018 which is what it seeks to modify. This circular, according to the learned counsel, only enhances the monetary limits and gives further relaxation. He urges us not to read the circular in a manner so as to nullify the underlying approach and object of reducing litigation. Shri Soparkar, learned Senior Advocate, submits that all that the present circular does is to modify the monetary limits and nothing more, and, therefore, it cannot be treated to follow any other approach other than the approach followed in the old circular. The old circular, beyond any dispute or controversy, categorically applied to the pending appeals as on the date of issuance of circular. Shri Tushar Hemani, learned Senior Advocate, points out that the circular dated 8th August 2019 only gives further relief not only in terms of the monetary limits but also in terms of the manner in which the application of circular to orders dealing with more than one year is to made. Shri S N Divetia, learned counsel for the assessee, submits that unlike in the cases of earlier CBDT circulars, which used to be in supersession of earlier circulars on the issues, the circular dated 8th August 2019 only modifies the earlier circular which, inter alia, provided for its retrospective application. Our attention is invited to some judicial precedents in support of the contention that the benevolent circular, ITA No. 1582/Bang/2017 and Ors. Page 29 of 33 such as the one in question, is to be given effect in respect of the pending appeals as well. Ms Urvashi Shodhan, learned counsel for the assessee, points outs that its plainly contrary to the scheme of the litigation policy of the Government of India to give this circular only prospective effect. Shri S K Sadhwani, learned counsel for the assessee, invites our attention to the letter dated 16th July 2018 issued by Member CBDT to the all the Principal Chief Commissioners of Income Tax, in the context of circular dated 11th July 2018 that the present circular seeks to modify, seeking report on withdrawal of the appeals covered by the circular. He then points out that it is the old circular is still alive today and the only change is with respect to the monetary limits. In all fairness, therefore, the same approach regarding withdrawal of pending appeals must be followed for this circular as well. On the same lines, arguments are advanced by the learned representatives which, for the sake of brevity and to avoid repetition, we are not referring to in more specific details. In brief rejoinder, learned Departmental Representative graciously leaves the matter to us.
5. Having considered the rival submissions and having perused the material on record, we do not have slightest of hesitation in holding that the concession extended by the CBDT not only applies to the appeals to be filed in future but it is also equally applicable to the appeals pending for disposal as on now. Our line of reasoning is this. The circular dated 8th August 2019 is not a standalone circular. It is to be read in conjunction with the CBDT circular no 3 of 2018 (and subsequent amendment thereto), and all it does is to replace paragraph nos. 3 and 5 of the said circular. This is evident from the following extracts from the circular dated 8th August 2019:
"2. As a step towards further management of litigation. it has been decided by the Board that monetary limits for filing of appeals in income-tax cases be enhanced further through amendment in Para 3 of the Circular mentioned above and accordingly. the table for monetary limits specified in Para 3 of the Circular shall read as follows:
                     S.No. Appeals/SLPs in Income-tax matters
                     Monetary Limit (Rs.)

                     1Before Appellate Tribunal      50,00,000
                     2Before High Court            1,00,00,000
                     3Before Supreme Court         2,00,00,000
                                          ITA No. 1582/Bang/2017 and Ors.
                         Page 30 of 33


              3.     Further, with a view to provide parity in
filing of appeals in scenarios where separate order is passed by higher appellate authorities for each assessment year vis-a-vis where composite order for more than one assessment years is passed. Para 5 of the circular is substituted by the following para:
"5. The Assessing Officer shall calculate the tax effect separately for every assessment year in respect of the disputed issues in the case of every assessee. If in the case of an ass essee, the disputed issues arise in more than one assessment year, appeal can be filed in respect of such assessment year or years in which the tax effect in respect of the disputed issues exceeds the monetary limit specified in para 3. No appeal shall be filed in respect of an assessment year or years in which the tax effect is less than the monetary limit specified in para 3. Further, even in the case of composite order of any High Court or appellate authority which involves more than one assessment year and common issues in more than one assessment year no appeal shall be filed in respect of an assessment year or years in which the tax effect is less than the monetary limit specified in para 3. In case where a composite order/ judgement involves more than one assessee, each assessee shall be dealt with separately"

4. The said modifications shall come into effect from the date of issue of this Circular."

6. Clearly, all other portions of the circular no. 3 of 2018 (supra) have remained intact. The portion which has remained intact includes paragraph 13 of the aforesaid circular which is as follows:

"13. This Circular will apply to SLPs/ appeals/ cross objections/ references to be filed henceforth in SC/HCs/Tribunal and it shall also apply retrospectively to pending SLPs/ appeals/ cross objections/references. Pending appeals ITA No. 1582/Bang/2017 and Ors. Page 31 of 33 below the specified tax limits in pare 3 above may be withdrawn/ not pressed."

7. In view of the above discussions, we hereby hold that the relaxation in monetary limits for departmental appeals, vide CBDT circular dated 8th August 2019 (supra) shall be applicable to the pending appeals in addition to the appeals to be filed henceforth.

8. Learned Commissioner (DR) then submits liberty may kindly be given to point out, upon necessary further verifications, and to seek recall the dismissal of appeals and restoration of the appeals in the cases (i) in which it can be demonstrated that the appeals are covered by the exceptions, and (ii) which are inadvertently included in this bunch of appeals, wherein the tax effect, in terms of the CBDT circular (supra), exceeds Rs 50,00,000. None opposes this prayer; we accept the same. We make it clear that the appellants shall be at liberty to point out the cases which are wrongly included in the appeals so summarily dismissed, either owing to wrong computation of tax effect or owning to such cases being covered by the permissible exceptions- or for any other reason, and we will take appropriate remedial steps in this regard.

9. In the light of the above discussions, all the appeals stand dismissed as withdrawn. As the appeals filed by the Revenue are found to be non-maintainable and as all the related cross-objections of the assessee arise only as a result of those appeals and merely support the order of the CIT(A), the cross objections filed by the assessee are also dismissed as infructuous. Ordered, accordingly."

3. Respectfully following the aforesaid order of the Tribunal, we dismiss all the appeals of the revenue and cross objections as infructuous.

4. In the result, all the appeals are dismissed and cross objections are dismissed.

Pronounced in the open court on this 28th day of August, 2019.

          Sd/-                                               Sd/-
  ( A.K.GARODIA )                                    ( N.V. VASUDEVAN)
ACCOUNTANT MEMBER                                      VICE PRESIDENT
Bangalore,
Dated, the 28th August, 2019.
/ Desai Smurthy / GP Reddy/VMS
                                               ITA No. 1582/Bang/2017 and Ors.
                             Page 32 of 33



Copy to:

1.   Appellant (s) / Cross Objector(s)
2.   Respondent(s)
3.   CIT
4.   CIT(A)
5.   DR, ITAT, Bangalore.
6.   Guard file

                                             By order



                                         Assistant Registrar
                                          ITAT, Bangalore.
                 ITA No. 1582/Bang/2017 and Ors.
Page 33 of 33