Section 269D(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 7] [Section 269D(2)] [Section 269D] [Entire Act]

Union of India - Subsection

Section 269D(2)(b) in The Income Tax Act, 1961

(b)cause such notice to be published-

(i)in his office by affixing a copy thereof to a conspicuous place;

(ii)in the locality in which the immovable property to which it relates is situate, by affixing a copy thereof to a conspicuous part of the property and also by making known in such manner as may be prescribed the substance of such notice at convenient places in the said locality.

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Union of India - Subsection

Section 269D(2)(b) in The Income Tax Act, 1961