Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 2 in Bombay Abolition of Whipping Act, 1957 2. Repeal of Bombay XXVII of 1947. - The Bombay (Emergency Powers) Whipping Act, 1947, is hereby Repealed.
