Punjab-Haryana High Court
Balbir Chand Singla And Ors vs State Of Punjab And Ors on 4 March, 2016
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.5011 of 2015
Date of decision:4.3.2016
Balbir Chand Singla & ors. ... Petitioners
Versus
State of Punjab & ors. ... Respondents
CORAM:- HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Sunny Singla, Advocate,
for the petitioners.
Mr. Inqulab Nagpal, A.A.G., Punjab.
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the Digest?
RAJIV NARAIN RAINA, J.(Oral)
For orders, see order of even date passed in CWP No.11328 of 2014, titled as 'Niranjan Kaur v. State of Punjab & anr.'.
4.3.2016 (RAJIV NARAIN RAINA)
monika JUDGE
MONIKA VERMA
2016.03.09 11:37
I attest to the accuracy and
authenticity of this document
Chandigarh