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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Balbir Chand Singla And Ors vs State Of Punjab And Ors on 4 March, 2016

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                          CWP No.5011 of 2015
                                                          Date of decision:4.3.2016


                Balbir Chand Singla & ors.                                  ... Petitioners

                                                          Versus

                State of Punjab & ors.                                      ... Respondents

                CORAM:- HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

                Present:           Mr. Sunny Singla, Advocate,
                                   for the petitioners.

                                   Mr. Inqulab Nagpal, A.A.G., Punjab.

                1. To be referred to the Reporters or not?
                2. Whether the judgment should be reported in the Digest?

                RAJIV NARAIN RAINA, J.(Oral)

For orders, see order of even date passed in CWP No.11328 of 2014, titled as 'Niranjan Kaur v. State of Punjab & anr.'.




                4.3.2016                                         (RAJIV NARAIN RAINA)
                monika                                                   JUDGE




MONIKA VERMA
2016.03.09 11:37
I attest to the accuracy and
authenticity of this document
Chandigarh