Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] Union of India - Subsection Section 351(2) in The Cantonments Act, 2006 (2)Copies of all such rules and bye-laws shall be kept at the office of the Board and shall be sold to the public at cost price singly or in collection at the option of the purchaser.