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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(g) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(g)cooperate with the Regional Power Committee for tuning of Power System Stabilizer provided in the excitation system of the generating unit.