Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(6) in Statutes of the Homoeopathy University, Jaipur, 2011 (6)Amendments to motions on the agenda and new proposals can be moved at an ordinary meeting with the permission of the Chairman.
