Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(2) in Chhattisgarh Rice Procurement (Levy) Order, 2007 (2)Quality of rice to be sold to purchase officer under sub-clause (1) and (2) shall be as per the specifications fixed by the Government of India for each Kharif marketing season.
