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State of Madhya Pradesh - Section

Section 24 in The M.P. Bhoj (Open) University Adhiniyam, 1991

24. Co-ordination Committee.

(1)The Coordination Committee established under the Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973) shall exercise the powers and perform the functions enumerated in Section 34 of the said Act.
(2)The Kulpati shall be ex-officio member of the Coordination Committee.