Allahabad High Court
Taqveem Hasan Khan vs The State Of U.P. And Others on 19 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 44160 of 2009 Petitioner :- Taqveem Hasan Khan Respondent :- The State Of U.P. And Others Petitioner Counsel :- Mohammad Nizam Uddin Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
Leaned counsel for the petitioner pray for and is allowed two weeks time and no more time to file rejoinder affidavit. List thereafter. Interim order if in operation shall continue till the next date of listing.
Order Date :- 19.1.2010 sHaRaD