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Allahabad High Court

Taqveem Hasan Khan vs The State Of U.P. And Others on 19 January, 2010

Author: Abhinava Upadhya

Bench: Abhinava Upadhya

Court No. - 30
Case :- WRIT - C No. - 44160 of 2009

Petitioner :- Taqveem Hasan Khan
Respondent :- The State Of U.P. And Others
Petitioner Counsel :- Mohammad Nizam Uddin
Respondent Counsel :- C.S.C.

Hon'ble Abhinava Upadhya,J.

Leaned counsel for the petitioner pray for and is allowed two weeks time and no more time to file rejoinder affidavit. List thereafter. Interim order if in operation shall continue till the next date of listing.

Order Date :- 19.1.2010 sHaRaD