Section 2 in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009
2. Definitions.
- In these Rules, unless otherwise required in the context -(a)'Department' means the Department of Commercial Taxes.(b)'Cadre' means the cadre of Auditors working in different offices of Divisions.(c)'Appointing Authority' means Commissioner-Cum-Secretary, Department of Commercial Taxes, and(d)'Commission' means the Bihar State Staff Selection Commission.
