Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(j) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (j)the number and emoluments of teachers of the University and the preparation and maintenance of a record of their services and activities;
