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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2) in Bihar Minor Mineral Concession Rules, 1972

(2)Every application for quarrying permit shall be accompanied by a fee of [Rs. 2000/] [Substituted for Rs. 200/- by G.S.R. 1085 dated 25.3.1992.]. (but for Bangla Brick kiln the fee for quarrying permit shall remain Rs. 200/-) only