Section 11 in Arni University (Establishment and Regulation) Act, 2009
11. Officers of the University.
- The following shall be the officers of the University, namely: -(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Registrar;(iv)the Chief Finance and Accounts Officer; and(v)such other persons in the service of the University as may be declared by the statutes to be the officers of the University.
