Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(j) in The Rajiv Gandhi National Institute of Youth Development Act, 2012 (j)the conditions of residence of students of the Institute and the levying of the fees for residence in the halls and hostels and of other charges; and
