Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act] State of West Bengal - Subsection Section 47(3)(b) in West Bengal Trade Unions Rules, 1998 (b)Put to the person challenged any question for the purpose of establishing his identity and require him to answer the same on oath ;