Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(f) in The Industrial Finance Corporation Act, 1948 (f)if for any reason it is necessary [* * *] [ The words " in the opinion of the Board" omitted by Act 78 of 1952, Section 18.] to protect the interests of the Corporation.
