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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1) in The M.P. Regulation of Uses of Land Act, 1948

(1)"Agriculture" includes-
(a)the raising of annual or periodical crops and garden produce;
(b)horticulture;
(c)the planting and upkeep of orchards; and
(d)the reserving of land for fodder, grazing or thatching grass;