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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(9) in The Tamil Nadu Electricity Supply Code, 2004

(9)Consumer meter card replacement charge. - The licensee shall collect charges at the rate specified by the Commission for replacement of consumer meter card, if lost or damaged. Wherever the space in the card is used up, the replacement shall be free of cost.