Rajasthan High Court - Jaipur
Ratan Lal Gurjar &Ors; vs Shri Mukesh Sharma And Others on 22 November, 2016
IN THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JAIPUR BENCH JAIPUR
S.B. Civil Contempt Petition No.1160/2016
IN
S.B. Civil Writ Petition No. 5412/2015
1. Ratan Lal Gurjar S/o Shri Bhairu Lal Gurjar, aged
about 54 years, resident of village- Ibrahimpur,
post- Naner, Tehsil Peeplu, District Tonk.
2. Satya Narayan Dhakad S/o Shri Durga Lal Dhakad,
aged about 51 years resident of V & PO Bari, Tehsil
Peeplu, District Tonk.
3. Ram Prakash Jat S/o Shri Ram Lal Jat, aged about
47 years, resident of village and post-Dhunka
Kalan, Tehsil Dooni, District Tonk.
4. Ram Phool Gurjar S/o Deva Lal Gurjar, aged about
53 years, resident of village and post-Harchandera,
Tehsil Tonk, District Tonk.
5. Bhagwan Sahay Meena S/o Shri Panchu Lal Meena,
aged about 52 years, resident of village and post-
Sohela, Tehsil Peeplu, District Tonk.
6. Ramesh Chand Mali S/o Shri Laxmi Narayan Mali,
aged about 48 years, resident of village and post-
Mohammad Garh, Tehsil Uniara, District Tonk.
Petitioners
Versus
1. Mukesh Sharma presently posted as the Principal
Secretary, Department of Medical and Health,
Secretariat, Jaipur.
2. B.R. Meena, presently posted as the Director,
Department of Medical and Health, Swasthya
Bhawan, Tilak Marg, Jaipur.
3. Shyam Lal Gurjar, presently posted as the
Additional Director (Adm.), Department of Medical
and Health, Swasthya Bhawan, Tilak Marg, Jaipur.
Contemnor/Respondents
Date of Order ::: 22.11.2016
HON'BLE MR.JUSTICE VIJAY KUMAR VYAS
Dr. Vibhuti Bhushan Sharma, for the petitioners.
Mr. Shyam Arya, AAG, for the respondents.
Learned counsel for the petitioners submits that compliance of the impugned order has been made. No other order/direction is required to be passed in his matter.
Hence, the contempt petition is disposed of accordingly.
(VIJAY KUMAR VYAS),J Amit/93