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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(h) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(h)[ Teaching of all the subjects can be imparted. The medium of instruction in Deenyat and other Arabic, Persian subjects shall remain in Urdu, Arabic and Persian, as hereinbefore. The medium of instruction in Maths, Science, Social Science, Computer etc. shall be Urdu, Hindi or English, as the case may be.] [Substituted by Notification No. 1171/52-3-2018(Sa)(5)-14, dated 22.5.2018.]